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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in The Rajasthan Secondary Education Act, 1957

(c)[ "Director", used with reference to any department, means the Director of that department, and in cases where the office of the Director of any department is vacant, it includes the Additional Director of that department;] [Substituted by Section 2 of Rajasthan Act No. 25 of 1964.]