Bombay High Court
Vinod Metal A Proprietorship Concern Of ... vs State Of Maharashtra on 17 July, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
1 14 to 22-wpl-17026-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.17026 OF 2023
Vinod Metals A Proprietorship concern of
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17031 OF 2023
Vinod Metals A Proprietorship concern of
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17037 OF 2023
Vinod Steel A Hindu Undivided Family
(HUF) Concern of Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17039 OF 2023
Vinod Steel A Hindu Undivided Family
(HUF) Concern of Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17043 OF 2023
Vinod Steel A Hindu Undivided Family
(HUF) Concern of Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17048 OF 2023
Vinod Metals A Proprietorship concern of
Kiran Kawre
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2 14 to 22-wpl-17026-2023.doc
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17050 OF 2023
Vinod Metals A Proprietorship concern of
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17058 OF 2023
Vinod Metals A Proprietorship concern of
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
WITH
WRIT PETITION (L) NO.17059 OF 2023
Vinod Metals A Proprietorship concern of
Vinodkumar Velraj Mehta .. Petitioner
Versus
State of Maharashtra .. Respondent
---
Mr. Rahul Thakar i/b C. B. Thakar, for the Petitioners.
Ms. Jyoti Upadhye, AGP for State in WPL No. 17031 of 2023, WPL No.
17048 of 2023 and WPL No. 17026 of 2023.
Mr. Manish Upadhye, AGP for State in WPL No. 17037 of 2023, WPL
No. 17058 of 2023 and WPL No. 17059 of 2023.
Mr. Dushant Kumar, AGP for State in WPL No. 17039 of 2023 and WPL
No. 17050 of 2023.
Mr. Himanshu Takke, AGP for State in WPL No. 17043 of 2023.
Mr. Kumar Adik, for U.O.I.
---
CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 17th JULY 2023 Kiran Kawre ::: Uploaded on - 18/07/2023 ::: Downloaded on - 18/07/2023 14:33:29 ::: 3 14 to 22-wpl-17026-2023.doc P.C.:-
1. To enable Mr. Adik, learned counsel for respondent No.2 to take instructions, Stand over to 18 July 2023.
2. List Writ Petition No. 204 of 2023 and Writ Petition (L) No. 37372 of 2023 along with the present petitions.
(JITENDRA JAIN, J.) (G. S. KULKARNI, J.) Kiran Kawre ::: Uploaded on - 18/07/2023 ::: Downloaded on - 18/07/2023 14:33:29 :::