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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001

(ii)Measure the Quality of Service from time to time and to compare that with the specified norms so as to monitor the level of performance, provided by various service providers.