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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)During each inspection tour the Patwari shall compare the fields one by one with the map and shall note therein all changes in the field boundaries and other alterations after taking necessary measurements.