Supreme Court - Daily Orders
Manjusree Chakraborty vs M/S. M. Ahmed Bhuyan & Co. on 10 May, 2016
ITEM NO.84 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 26281/2015
MANJUSREE CHAKRABORTY AND ORS. Petitioner(s)
VERSUS
M/S. M. AHMED BHUYAN & CO. & ANR. Respondent(s)
Date : 10/05/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr Parthiv K Goswami, Adv.
Ms. Diksha Rai,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps to effect service on respondent No.1 within two weeks time.
Notice thereafter be issued.
None appears for respondent no.2 despite due service.
List again on 26.8.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.11 11:35:12 IST Reason: