Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 246 in Jharkhand Municipal Act, 2011 246. Penalty for damaging meter. - Any person who willfully or negligently damages any meter or any of the fittings of the meter shall be liable to a fine not exceeding ten thousand rupees.
