Section 2(l) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)
(l)"service line" means any electricity supple-line through which energy is, or is intended to be supplied by a licensee.(i)to a single consumer either from a distributing main or immediately from the licensee's premises, or(ii)from a distributing main to a group of consumers on the premises or an adjoining premises supplied from the same point of the distributing main ;
