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State of Uttar Pradesh - Section

Section 45 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

45. Form of Annual Report.

- The annual report in respect of the year last ended, giving a full account of the activities of the State Board during the previous financial year shall contain the particulars specified in schedule III and shall be submitted to the State Board by 15th of July each year and to the State Government within a month of approval by State Board.