Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Prevention of Corruption Act, 1988 (d)[ "undue advantage" means any gratification whatever, other than legal remuneration. [Inserted by Act No. 16 of 2018, dated 26.7.2018.]
