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State of Rajasthan - Section

Section 188 in Rajasthan Land Revenue (Land Records) Rules, 1957

188. Comparison of the new Khasra and Khatauni Jamabandi with the expiring ones.

- When a new quadrennial Khasra is copied from the old one, the Inspector shall compare the entries and see that the Patwari has prepared the new copy accurately. Similarly he should compare the new Jamabandi with the old one. particularly those Khasra numbers which have undergone some change, and satisfy himself that the new Jamabandi has been prepared in accordance with the old one, subject to the changes and mutations sanctioned mid approved by proper authorities.