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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2)(iii) in Bombay Live-Stock Improvement Act, 1933

(iii)if sold by public auction, the proceeds of such sale shall be paid to such owner after deducting therefrom the costs, charges, and expenses incurred for the maintenance and sale of the said bull and determined in the prescribed manner.