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State of Meghalaya - Section

Section 19 in Meghalaya Rural Employment Guarantee Scheme, 2006

19. Medium of payment.

- All payments of wages or the unemployment allowance under this scheme shall be made in cash as per the procedure prescribed in these guidelines. As a transitional arrangement, carry over stocks of rice from SGRY/ NFFWP may be paid in lieu of cash, provided that the rice component shall not exceed 50% of the wages payable.