Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(c) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (c)The fees to be charged for courses of study in the University and for admission to the examination, degrees and diplomas of the University ;
