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[Cites 0, Cited by 0] [Section 297(1)] [Section 297] [Entire Act]

Union of India - Subsection

Section 297(1)(a) in The Code of Criminal Procedure, 1973

(a)[ any Judge or any Judicial or Executive Magistrate, or] [ Substituted by Act 45 of 1978, Section 22, for Cl. (a) (w.e.f. 18-12-1978).]