Delhi High Court - Orders
Minto Road Puja Samity vs Estate Officer Land And Development ... on 14 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9213/2019 & CM APPL. 37965/2019
MINTO ROAD PUJA SAMITY .... Petitioner
Through: Mr. Shailesh Kumar Sinha, Advocate.
versus
ESTATE OFFICER LAND AND DEVELOPMENT OFFICE AND
ORS. ..... Respondents
Through: Mr. Devesh Dubey, Advocate for
UOI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 14.03.2022 Learned counsel for the respondent prays for and is granted six weeks further time to file counter affidavit. The Court notes that although this writ petition has been pending since 2019, no affidavits have been filed by the respondents till date. Let that affidavit be filed on before the next date fixed.
It is further observed that in case, no counter affidavit is filed on or before the next date, this matter shall proceed ex-parte and on the state of the record as it exists today.
List on 23.05.2022.
YASHWANT VARMA, J.
MARCH 14, 2022 c Signature Not Verified Digitally Signed By:NEHA Signing Date:15.03.2022 11:17:52