Delhi High Court - Orders
Raminder Kaur vs Davinder Kaur Anand on 15 December, 2025
$~84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7725/2023 & CRL.M.A. 28769/2023
RAMINDER KAUR .....Petitioner
Through: Mr. Biswajit Kumar Patra and Ms.
Khushboo Gupta, Advs. with
petitioner in person.
versus
DAVINDER KAUR ANAND .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 15.12.2025
It is already 05.00 P.M.
No time left.
Re-notify on 09.04.2026.
VIKAS MAHAJAN, J
DECEMBER 15, 2025
N.S. ASWAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2025 at 20:49:13