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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(ii) in The Rajasthan State Commission for Women Act, 1999

(ii)investigate or cause investigations to be made on issues of importance concerning women or issues concerning unfair practices and report thereon to the Government on the corrective measures to be taken;