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[Cites 0, Cited by 0] [Section 90(4)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(4)(o) in The Chandernagore Municipal Corporation Act, 1990

(o)[ measures as may be required for fire prevention and fire safety under the West Bengal Fire Services Act, 1950, and the rules made thereunder;] [Sub-clause (o) substituted by West Bengal Act 17 of 1995.]