Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 391] [Entire Act] State of West Bengal - Subsection Section 391(6) in The Calcutta Municipal Corporation Act, 1980 (6)The Mayor-in-Council may refer any other matter, included in this Chapter, to the Committee for its scrutiny and recommendation.
