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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Federal Court (Enlargement of Jurisdiction) Act, 1947

(2)to the bringing of which to His Majesty in Council special leave has -been granted before the appointed day and any such appeal may be disposed of by His Majesty in Council as if this Act had not been passed.