Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 916 in Rules of the High Court of Judicature for Rajasthan, 1952 916. General Index. - Each paper, as it is filed, shall be entered in a general index, and shall be marked with the letter 'A' or 'B' according to the part to which it belongs.
