Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(t) in Bihar Regional Development Authority Act, 1974

(t)'Zone' means any one of the divisions in which the Development Area may be divided for the purpose of development under this Act;