Delhi High Court - Orders
Association Of Diplomate Of National ... vs National Medical Commission & Ors on 25 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10326/2021 & CM APPL. 31787/2021
ASSOCIATION OF DIPLOMATE OF
NATIONAL BOARD DOCTORS & ANR. ..... Petitioners
Through: Mr. Sourabh Gupta, Advocate with
Mr. Puneet Yadav and Mr. Prashant
Dahat, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev & Mr. Abhijit
Chakravarty, Advs. for R-1.
Mr. Maninder Singh, Sr. Adv. with
Mr. Kirtiman Singh, CGSC for R-2 &
Mr.Waize Ali Noor, Adv.
Mr. Harpreet Singh, Sr. Standing
Counsel for R-3 with Ms.Suhani Mathur,
Adv.
Mr.Ravi Prakash, CGSC for R-4 & R-5
with Mr.Himanshu Pathak, GP &
Mr.Gurtejpal Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.10.2021 Mr. Harpreet Singh, learned counsel for respondent No.3 prays for and is permitted to file a counter affidavit within three weeks.
The other respondents are directed to file their counter affidavits two weeks thereafter.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.10.2021 06:48:59Rejoinder affidavit, if any, be filed before the next date of hearing. List the matter on 28th January, 2022.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 25, 2021 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.10.2021 06:48:59