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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(i) in Hyderabad Horse Racing and Betting Tax Rules, 1949

(i)forward a return to the Betting Tax Officer in Form D setting forth for each race meeting the total amount of the monies paid by way of stakes or bets into the totalisator (which includes a sweep) ; and