Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(t) in West Bengal Madrasah Service Commission Act, 2008

(t)"vacant post" means a vacancy, caused by-
(i)creation of new post by the State Government, or
(ii)retirement, death, 'resignation, removal ,or dismissal of any person from the post of teacher, the post having been sanctioned by the Competent authority or the State Government,