Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 21 in The Jammu and Kashmir State Forest Corporation Act, 1978

21. Budget.

- The Corporation shall prepare every year budget in respect of the financial year next ensuring showing its estimated receipts and expenditure.