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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(h) in The Maharashtra Medical Council Act, 1965

(h)under section 16, the form of register, the parts into which it shall be divided and the other particulars, it shall include, the forms of application and of general and individual notices, the manner of paying fee of rupees two, the form of certificate of registration;