Section 40(2)(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(d)Shelter Home:

(i)Separate shelter homes for girls and boys;

(ii)Separate shelter homes for girls above the age of 10 years and boys in the age groups of 11 to 15 and 16 to 18 years.