Delhi High Court - Orders
Central Bureau Of Investigagtion vs Satish Kumar Gupta on 17 May, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 904/2018
CENTRAL BUREAU OF INVESTIGAGTION ..... Petitioner
Through: Mr. Rajesh Kumar, SPP with Ms.
Mishika Pandita, Advocate.
versus
SATISH KUMAR GUPTA ..... Respondent
Through: Mr. D.S. Kohli, Advocate.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 17.05.2023
1. Learned counsel for respondent prays for and is granted four weeks time to file reply. Let the same be filed within four weeks.
2. Rejoinder, if any, be filed within four weeks thereafter with advance copy to other side..
3. Re-notify on 09.10.2023.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J MAY 17, 2023/kss Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:30:39