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Delhi High Court - Orders

Central Bureau Of Investigagtion vs Satish Kumar Gupta on 17 May, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~29
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.REV.P. 904/2018
                                                CENTRAL BUREAU OF INVESTIGAGTION                                                    ..... Petitioner
                                                                                      Through:                 Mr. Rajesh Kumar, SPP with Ms.
                                                                                                               Mishika Pandita, Advocate.

                                                                                      versus

                                                SATISH KUMAR GUPTA                                                            ..... Respondent
                                                                                      Through:                 Mr. D.S. Kohli, Advocate.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 17.05.2023

1. Learned counsel for respondent prays for and is granted four weeks time to file reply. Let the same be filed within four weeks.

2. Rejoinder, if any, be filed within four weeks thereafter with advance copy to other side..

3. Re-notify on 09.10.2023.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J MAY 17, 2023/kss Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:30:39