Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Rajasthan - Subsection Section 21A(2) in The Rajasthan Lands and Buildings Tax Act, 1964 (2)The survey or re-survey under sub-section (1) shall be carried out in accordance with such rules as may be made by the State Government in this behalf.
