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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in The Orissa Kendu Leaves Manual, 1973

(3)The Range Officer releasing the stock of Kendu Leaves bags to-the Orissa Forest Corporation Ltd., or their officers or agents or purchasers duly authorised will intimate the some weekly or earlier on completion of the release of stock to the Deputy Conservator of Forests (K.L.). The officer, agent or purchaser duly authorised by the Orissa Forest Corporation Ltd., for taking delivery of the processed Kendu Leaves bags from the Central Godown will sign the delivery receipt in Kendu Leaves Form No. 11 which shall also be signed by the Range Officer concerned. The delivery receipt books and pages therein shall be numbered serially and each book will contain 100 pages in triplicate. The original copy will be submitted to the Deputy Conservator of Forests (K.L.) for raising bills against the Orissa Forest Corporation Ltd., and the duplicate copy will be handed over to the Orissa Forest Corporation Ltd.