Chattisgarh High Court
Ramnarayan vs South Eastern Coalfields Ltd. 13 ... on 23 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5176 of 2008
Ramnarayan Versus South Eastern Coalfields Limited
23/01/2020 Shri Dashrath Prajapati, counsel for the
petitioner.
Shri Vinod Deshmukh, counsel for the
respondent.
Petitioner's counsel has placed reliance on the judgment rendered by this Court on 2.7.2014 in WPS No.6791/2010 (Kulwant Ram Vs. SECL & Others).
Shri Vinod Deshmukh, learned counsel for the respondent prays for some time.
Post the matter immediately after 2 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve