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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(ii) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(ii)[ The memorandum shall be accompanied by a certified copy of the order and crossed demand draft/treasury challan for Rs. 75.00 towards fee.] [Substituted by Notification No. 2793/36-3-1 (ML)-88, dated 31st December, 1993, published in the U. P. Gazette (Extraordinary), Part 4, Section (Kha), dated 31st December, 1993.]