Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in Bihar Marriage Registration Rules, 2006 10. Disposal of amount of fine. - The amount of fine received under Rule 3 or 12 shall form part of Panchayat fund or urban body fund.
