Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8(1)] [Section 8] [Entire Act] Union of India - Subsection Section 8(1)(a) in The Reserve Bank of India Act, 1934 (a)a Governor and not more than four Deputy Governors to be appointed by the Central Government;