Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 589] [Entire Act] State of Punjab - Subsection Section 589(5) in Punjab Jail Manual, 1996 (5)The time employed on work must not exceed 9 hours daily as required by section 35(1) of the Prisons Act.
