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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(d) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(d)Valuation Method .-A brief description of-
(i)the methods adopted in the determination of mathematical reserves in respect of insurance products;
(ii)the method by which age at entry, premium term, maturity date, valuation age, period from the valuation date to the maturity date, have been treated for the purpose of valuation;
(iii)the method of allowing for-
(I)incidence of premium income; and
(II)premiums payable otherwise than annually;