Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 24 in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 24. Other Authorities. - The Constitution, powers and functions of the other authorities of the University shall be such as may be prescribed.
