Jharkhand High Court
M/S S.S. Enterprises Through Its ... vs Union Of India And Others on 11 September, 2024
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 4400 of 2020
M/s S.S. Enterprises through its Proprietor Saurabh Sanjay, Jamshedpur ...
.... ... Petitioner
Versus
Union of India and others ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Petitioner: Mr. A.K. Sahani, Advocate Mr. Ajit Kumar, Advocate For the UOI: Mr. Prashant Pallav, Dy.SGI For the Bank: Mr. Abdul Allam, Sr. Advocate Miss. Sushmita Kumari, Advocate Mrs. Asfia Sultana, Advocate For Respt. No.7: Mr. Rahul Dev, Advocate
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18/Dated: 11.09.2024
1. Heard learned counsel for the parties.
2. Considering the contentious issues involved in the present writ petition, it is hereby, Admitted.
(Rajesh Kumar, J.) VK Uploaded