Section 4(4) in The Orissa Consumer Protection Rules, 1987
(4)[The sitting of the District Forum shall ordinary be held at the headquarters and depending on the number of cases the District Forum may also have its sitting ut other suitable places within the district.] [Substituted by O.G.E. No. 956 dated 19.7.1993, Notification S.R.O. No. 558/93 dated 6.7.1993.]
