Chattisgarh High Court
Dimpal Chaure vs State Of Chhattisgarh on 17 March, 2025
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No.4069 of 2022
Dimple Chaure Versus State of Chhattisgarh and others
17/03/2025Mr.Love Kumar Ramteke, Advocate for petitioner.
Ms. Anuja Sharma, PL for State.
As a matter of last indulgence, three weeks time is granted to State to file reply in this case as the matter pertains to the year 2022. If the reply is not filed within such period, it will not be taken into consideration.
Learned counsel for petitioner is also at liberty to file rejoinder as the matter pertains to the year 2022 in respect of dispute regarding caste.
List this matter in week commencing 21st April, 2025.
Sd/-
(Amitendra Kishore Prasad) Judge Digitally signed by NISHA NISHA Date:
DUBEY DUBEY 2025.03.18 10:19:42 +0530 Nisha