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Chattisgarh High Court

Dimpal Chaure vs State Of Chhattisgarh on 17 March, 2025

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                 WPC No.4069 of 2022
           Dimple Chaure Versus State of Chhattisgarh and others




17/03/2025

Mr.Love Kumar Ramteke, Advocate for petitioner.

Ms. Anuja Sharma, PL for State.

As a matter of last indulgence, three weeks time is granted to State to file reply in this case as the matter pertains to the year 2022. If the reply is not filed within such period, it will not be taken into consideration.

Learned counsel for petitioner is also at liberty to file rejoinder as the matter pertains to the year 2022 in respect of dispute regarding caste.

List this matter in week commencing 21st April, 2025.

Sd/-

(Amitendra Kishore Prasad) Judge Digitally signed by NISHA NISHA Date:

DUBEY DUBEY 2025.03.18 10:19:42 +0530 Nisha