Bombay High Court
Raymond Limited vs Milted Apparels on 12 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 35 carapl-36614-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM. ARBITRATION APPLICATION(L) NO.36614 OF 2022
Raymond Apparel Limited .. Applicant
Versus
M/s.Miltex Apparels & Ors. .. Respondents
Ms.Prerna Mulani i/b Mangesh Patel for the Applicant.
...
CORAM: BHARATI DANGRE, J.
DATED : 12th JANUARY, 2023 P.C:-
Since learned counsel for the Applicant is not properly briefed, list on 09.02.2023.
[BHARATI DANGRE, J.] rajshree ::: Uploaded on - 13/01/2023 ::: Downloaded on - 13/01/2023 20:20:05 :::