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Bombay High Court

Raymond Limited vs Milted Apparels on 12 January, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/1                        35 carapl-36614-22.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION
                        IN ITS COMMERCIAL DIVISION
    COMM. ARBITRATION APPLICATION(L) NO.36614 OF 2022


Raymond Apparel Limited                           ..     Applicant
                       Versus
M/s.Miltex Apparels & Ors.                        ..     Respondents


Ms.Prerna Mulani i/b Mangesh Patel for the Applicant.


                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 12th JANUARY, 2023 P.C:-

Since learned counsel for the Applicant is not properly briefed, list on 09.02.2023.
[BHARATI DANGRE, J.] rajshree ::: Uploaded on - 13/01/2023 ::: Downloaded on - 13/01/2023 20:20:05 :::