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[Cites 0, Cited by 0] [Section 84(5)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(5)(a) in Tamil Nadu Pension Rules, 1978

(a)the contribution must be paid in full at the beginning of each month by cash or cheque to the nearest Government Treasury. Any default in the payment of the contribution entails forfeiture of the claim against the Government.