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Madhya Pradesh High Court

Onkar Prasad Mishra vs Shri Malay Shrivastava on 2 December, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

                                                      1
                          IN   THE    HIGH    COURT OF MADHYA                PRADESH
                                               AT JABALPUR
                                                   BEFORE
                                     HON'BLE SMT. JUSTICE NANDITA DUBEY
                                        ON THE 2 nd OF DECEMBER, 2022
                                               CONC-01325-2020

                  BETWEEN:-
                  GANESH MISHRA (SERVICE), S/O SHRI RAM VISHAL MISHRA,
                  AGED ABOUT 50 YEARS, R/O MUKAM POST SINGODI, TAH.
                  VIJAYRAGHAVGARH, DISTT. KATNI (MADHYA PRADESH)

                                                                               .....PETITIONER
                  (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                  AND
                  1.      MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT,  VALLABH   BHAWAN,
                          BHOPAL (MADHYA PRADESH)

                  2.      C.K SINGH, CHIEF ENGINEER, PUBLIC       HEALTH
                          ENGINEERING     DEPARTMENT, JABALPUR    REGION,
                          DAMOH NAKA, JABALPUR (MADHYA PRADESH)

                  3.      E.S BAGHEL EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                  4.      SHASHIBHUSHAN SINGH, COLLECTOR, DISTRICT KATNI
                          (MADHYA PRADESH)

                  5.      SANDEEP SHRIVASTAV, TAHSILDAR, TASHIL OFFICE,
                          KATNI (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                  (BY SHRI LOKESH JAIN - ADVOCATE)

                                 CONTEMPT PETITION CIVIL No. 1316 of 2020

                  BETWEEN:-
                     ((((((((ONKAR PRASAD MISHRA S/O SHRI MOHANLAL
                     VISHWAKARMA, AGED ABOUT 49 YEARS, OCCUPATION:
                     SERVICE, GRAM JAGATPUR UMARIYA, TAH. BADAWARA, DISTT.
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                         2
                    KATNI (MADHYA PRADESH)

                                                                                .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAVA)))))))), SECRETARY, PUBLIC
                          HEALTH   ENGINEERING     DEPARTMENT,      MADHYA
                          PRADESH, VALLABH BHAWAN BHOPAL (MADHYA
                          PRADESH)

                    2.    C.K.  SINGH,  CHIEF  ENGINEER PUBLIC      HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR       REGION,
                          DAMOH NAKA (MADHYA PRADESH)

                    3.    E.S. BABHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
                          (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1317 of 2020

                    BETWEEN:-
                    (((((((ONKAR PRASAD MISHRA S/O SHRI ROHINI PD. NIGAM,
                    AGED ABOUT 49 YEARS, OCCUPATION: SERVICE, WARD NO.9
                    TAH. VIJAYRAGHAVGARH DISTT. KATNI (MADHYA PRADESH)

                                                                                .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAVA)))))))), SECRETARY, PUBLIC
                          HEALTH   ENGINEERING     DEPARTMENT,      MADHYA
                          PRADESH, VALLABH BHAWAN BHOPAL (MADHYA
                          PRADESH)

                    2.    C.K SINGH, CHIEF ENGINEER, PUBLIC         HEALTH
                          ENGINEERING     DEPARTMENT, JABALPUR      REGION,
                          DAMOH NAKA, JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                         3
                                                                               .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1319 of 2020

                    BETWEEN:-
                    ((((((ONKAR PRASAD MISHRA S/O SHRI ARJUN PD. GUPTA, AGED
                    ABOUT     51   YEARS, OCCUPATION: SERVICE R/O GRAM
                    DEVRAKALA TAH. VIJAYRAGHAVGARH, DISTRICT KATNI
                    (MADHYA PRADESH)

                                                                                 .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT,  VALLABH   BHAWAN,
                          BHOPAL (MADHYA PRADESH)

                    2.    C.K SINGH, CHIEF ENGINEER, PUBLIC         HEALTH
                          ENGINEERING     DEPARTMENT, JABALPUR      REGION,
                          DAMOH NAKA, JABALPUR (MADHYA PRADESH)

                    3.    E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
                          (MADHYA PRADESH)

                                                                               .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1320 of 2020

                    BETWEEN:-
                    (((((ONKAR PRASAD MISHRA S/O SHRI KANDILAL GUPTA, AGED
                    ABOUT 49 YEARS, OCCUPATION: SERVICE R/O NEAR OLD
                    HOSPITAL MAIN ROAD TAH. VIJAYRAGHAVGARH, DISTT. KATNI
                    (MADHYA PRADESH)

                                                                                 .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI SHRI MALAY SHRIVASTAVA)))))))), SECRETARY
                          PUBLIC HEALTH ENGINEERING DEPARTMENT, VALLABH
                          BHAWAN, BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                         4

                    2.    C.K SINGH, CHIEF ENGINEER     PUBLIC     HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR      REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1321 of 2020

                    BETWEEN:-
                    ((((ONKAR PRASAD MISHRA S/O SHRI BHAIYALAL RAZAK, AGED
                    ABOUT 51 YEARS, OCCUPATION: SERVICE R/O WARD NO.5, POST
                    VILAYATKALA, TAH. BADAWARA DISTT. KATNI (MADHYA
                    PRADESH)

                                                                                .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    VALLABH    BHAWAN,
                          BHOPAL (MADHYA PRADESH)

                    2.    C.K.  SINGH,  CHIEF   ENGINEER, PUBLIC    HEALTH
                          ENGINEERING  DEPARTMENT,    JABALPUR     REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAN, KATNI
                          (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1322 of 2020

                    BETWEEN:-
                    (((ONKAR PRASAD MISHRA S/O SHRI ADHAAR SINGH, AGED
                    ABOUT 54 YEARS, OCCUPATION: SERVICE R/O MUKAM POST
                    KUWA, TAHSIL BARHI, DISTT. KATNI (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                        5
                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    MADHYA PRADESH,
                          VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

                    2.    C.K SINGH, CHIEF ENGINEER, PUBLIC       HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR     REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1323 of 2020

                    BETWEEN:-
                    ((ONKAR PRASAD MISHRA S/O SHRI RAMKHILAWAN YADAV,
                    AGED ABOUT 48 YEARS, OCCUPATION: SERVICE R/O GRAM
                    KALITARAI, TAH. VIJAYRAGHAVGARH DISTRICT KATNI
                    (MADHYA PRADESH)

                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    MADHYA PRADESH,
                          VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

                    2.    C.K.  SINGH,  CHIEF   ENGINEER PUBLIC    HEALTH
                          ENGINEERING  DEPARTMENT,   JABALPUR     REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S.BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                        6
                                  CONTEMPT PETITION CIVIL No. 1324 of 2020

                    BETWEEN:-
                    (ONKAR PRASAD MISHRA S/O SHRI SHYAMLAL BURMAN, AGED
                    ABOUT 53 YEARS, OCCUPATION: SERVICE, WARD NO.3, TAH.
                    VIJAYRAGHAVGARH, DISTRTICT KATNI (MADHYA PRADESH)

                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    MADHYA PRADESH,
                          VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

                    2.    C.K SINGH, CHIEF ENGINEER     PUBLIC    HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR     REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1325 of 2020

                    BETWEEN:-
                    ONKAR PRASAD MISHRA S/O SHRI RADHIKA PD. MISHRA,
                    AGED ABOUT 56 YEARS, OCCUPATION: SERVICE, R/O WARD
                    NO.6, TAH. VIJAYRAGHAVGARH, DISTRICT KATNI (MADHYA
                    PRADESH)

                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    MADHYA PRADESH,
                          VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                    2.    C.K.  SINGH, CHIEF   ENGINEER, PUBLIC    HEALTH
                          ENGINEERING  DEPARTMENT,   JABALPUR     REGION,
                          DAMOH NAKA (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                         7

                    3.    E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
                          (MADHYA PRADESH)

                                                                               .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1328 of 2020

                    BETWEEN:-
                    MATHURA PRASAD SAHU S/O SHRI MOHANLAL SAHU, AGED
                    ABOUT 51 YEARS, OCCUPATION: SERVICE, R/O WARD NO.9, TAH.
                    VIJAYRAGHAVGARH, DISTRICT KATNI (MADHYA PRADESH)

                                                                                 .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING   DEPARTMENT,    MADHYA PRADESH,
                          VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                    2.    C.K SINGH, CHIEF ENGINEER, PUBLIC         HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR       REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                               .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1474 of 2020

                    BETWEEN:-
                    SANTOSH SINGH RAJPUT S/O LATE SHRI JUGRAJ SINGH, AGED
                    ABOUT 49 YEARS, OCCUPATION: SERVICE, R/O MUKAM POST
                    DEORAKALAN, TAH. VIJAYRAGHAVGHARH, DISTT. KATNI
                    (MADHYA PRADESH)

                                                                                 .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                        8
                    AND
                    1.    MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT,   MADHYA PRADESH,
                          VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

                    2.    C.K.SINGH,  CHIEF    ENGINEER PUBLIC     HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR      REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S.BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                    4.    SHASHIBHUSHAN     SINGH,    COLLECTOR,    KATNI
                          DISTT.KATNI (MADHYA PRADESH)

                    5.    SANDEEP SHRIVASTAV, TAHSILDAR, TAHSIL OFFICE
                          KATNI, DISTT.KATNI (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                  CONTEMPT PETITION CIVIL No. 1475 of 2020

                    BETWEEN:-
                    DINESH KUMAR DUBEY S/O LATE SHRI JUKUMCHAND DUBEY,
                    AGED ABOUT 48 YEARS, OCCUPATION: SERVICE, R/O PLOT NO.
                    609, SANJEEVNI NAGAR, GARHA, JABALPUR (MADHYA
                    PRADESH)

                                                                               .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT,   MADHYA PRADESH,
                          VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                    2.    C.K   SINGH,  CHIEF   ENGINEER PUBLIC    HEALTH
                          ENGINEERING     DEPARTMENT, JABALPUR     REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                         9
                                                                            .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                                 CONTEMPT PETITION CIVIL No. 1600 of 2020

                    BETWEEN:-
                    RAMESH KUMAR RAI S/O SHRI RAMDAYAL RAI, AGED ABOUT
                    52 YEARS, OCCUPATION: SERVICE R/O INDIRAJYOTI HOUSING
                    BOARD SALES TAX LINE, KATNI (MADHYA PRADESH)

                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT    MADHYA    PRADESH,
                          VALLABH BHWAN BHOPAL (MADHYA PRADESH)

                    2.    C.K   SINGH,  CHIEF   ENGINEER PUBLIC   HEALTH
                          ENGINEERING     DEPARTMENT, JABALPUR    REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE )

                                 CONTEMPT PETITION CIVIL No. 1644 of 2020

                    BETWEEN:-
                    GOVIND PRASAD BURMAN S/O SHRI LALMAN BURMAN, AGED
                    ABOUT 54 YEARS, OCCUPATION: SERVICE R/O GRAM JUHILI,
                    POST JOHALA TAHSIL AND DISTT. KATNI (MADHYA PRADESH)

                                                                              .....PETITIONER
                    (BY SHRI MANOJ CHANDURKAR - ADVOCATE)

                    AND
                    1.    MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
                          ENGINEERING  DEPARTMENT,  MADHYA PRADESH,
                          VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
                                                      10
                    2.    C.K SINGH, CHIEF ENGINEER     PUBLIC                   HEALTH
                          ENGINEERING    DEPARTMENT, JABALPUR                    REGION,
                          DAMOH NAKA JABALPUR (MADHYA PRADESH)

                    3.    E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
                          ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
                          (MADHYA PRADESH)

                                                                                           .....RESPONDENTS
                    (BY SHRI LOKESH JAIN - ADVOCATE)

                          T h ese petitions coming on for admission this day, the Court passed the
                   following:
                                                             ORDER

This Court has directed the respondents to grant minimum of pay scale without increment to the petitioners from the date of their classification.

The order has been complied with as is evident from Annexure R/1 filed along with reply/compliance report.

Under the circumstances, nothing further survives in these petitions to be adjudicated. The petitions are disposed of.

Rule nisi is discharged.

(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 12/3/2022 4:47:41 PM