Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 255 in Orissa Municipal Rules, 1953 255. Grants may be given towards the cost -(a)of erecting, enlarging or furnishing school buildings;(b)of executing extensive repairs; and(c)in special cases of paying off debts incurred in erecting or enlarging school buildings.
