Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 14 in The State Bank Of India Act, 1955 14. Branch registers. - [ Omitted by the State Bank of India (Amendment) Act, 1993 (3 of 1994), section 6 (w.r.e.f.15-10-1993).]
