Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 57] [Entire Act] State of Himachal Pradesh - Section Section 3 in The Punjab Land Revenue Rules 3. -13.Omitted by Punjab Government Notification No. G.S.R 12/PA-l 7/87/Section 28/Amd.(6)/65 dated the 30th January,
