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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(p) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(p)"manifest" means transporting document prepared and signed by the occupier or his representative authorised in accordance with the provisions of these rules;