Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(3) in The Sovereign Gold Bond Scheme, 2016 (3)On receipt of an application under sub paragraph 1, the receiving office shall issue an acknowledgment receipt in Form 'B', if all requirements of the application are fulfilled.
