Section 105 in Telangana District Boards Act, 1955
105. Variation or revocation of plan or lay-out.
- A regional plan or village plan or local lay-out sanctioned under the rules made under clause (xv) of subsection (2) of section 200, may at any time be varied or revoked by a subsequent plan or lay-out prepared and sanctioned in the same manner as the original plan or layout.
